Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] Union of India - Subsection Section 57(ii) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (ii)He shall promptly inform the Excise Commissioner and the proper officer of any changes which he may choose to make in the list from time to time.
