Section 57 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955
57. Employees.
- (i) The manufacturer shall furnish to the Excise Commissioner and the proper officer a list containing the names of the manager or assistant manager employed by him and of all other employees whose duties require them to another non-bonded manufactory.(ii)He shall promptly inform the Excise Commissioner and the proper officer of any changes which he may choose to make in the list from time to time.(iii)No person other than the person whose name is contained in the list shall enter the manufactory without the special permission of the proper officer.
