(3)In recommending the names of Vaishnavas the Board shall take into account such factors as:-(a)the quantum of Seva performed by a person or his family during the proceeding two years:(b)his religious outlook, devotion and faith in the Sampraday:(c)his administrative competence:(d)[ payment made by a person for the development of the temple or of Nathdwara town] [Added by Notification. No. F. 3(d) (53) Revenue /I/63, dated 18-1112-1976; Rajasthan Gazette Part IV-C (I), dated 13-1-1977, P. 627. [13-1-1977].].
