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State of Rajasthan - Section

Section 85 in The Nathdwara Temple Rules, 1973

85. List of prominent Vaishnavas.

- (l) The State Government appoint members of the Board referred to in Section 5(1) (i) so as to secure representation of the Sampradaya from all over India in the proportion given in the table below:-
[S.No. [Substituted by GSR 2-Notification. dated 10-5-1994, Published in Rajasthan Gazette Part IV(ga), dated 26-5-1994, p. 3. [26-5-1994].] Name of the State Number of persons to be appointed Remarks
1 Maharashtra 3 of whom two shall be from Bombay  
2 Gujarat 3 of whom one shall be from Saurashtra  
3 Rajasthan 3  
4 Other States 2  
    11]  
(2)[ At the end of the second year of its term of office the Board shall submit to the State Government who may be eligible for appointment as members of the next Board to be constituted by the Government. The List shall be prepared State-wise and shall contain three time the number of persons specified in column 3 of the table in sub-rule (1). in regard to other states six Statets shall be selected and from each of such State one prominent Vaishnava shall be named.] [Substituted by GSR 2-Notification. dated 10-5-1994, Published in Rajasthan Gazette Part IV(ga), dated 26-5-1994, p. 3. [26-5-1994]. Translation from Hindi.]
(3)In recommending the names of Vaishnavas the Board shall take into account such factors as:-
(a)the quantum of Seva performed by a person or his family during the proceeding two years:
(b)his religious outlook, devotion and faith in the Sampraday:
(c)his administrative competence:
(d)[ payment made by a person for the development of the temple or of Nathdwara town] [Added by Notification. No. F. 3(d) (53) Revenue /I/63, dated 18-1112-1976; Rajasthan Gazette Part IV-C (I), dated 13-1-1977, P. 627. [13-1-1977].].
(4)Before submitting the list for consideration of the Government the Board shall obtain the consent of each such person that he would serve on the Board if approved by the State Government for a minimum period of three years with due faith and devotion to the Sampraday.