Himachal Pradesh High Court
Dhirmal Sharma vs . Hrtc & Another. on 22 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Dhirmal Sharma vs. HRTC & another.
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CWP No. 4354 of 2022 22.08.2022 Present: Mr. I.D. Bali, Senior Advocate, with Mr. Virender Bali, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Inasmuch as the petitioner has now made payment of Rs. 6,35,960/- to respondent No.1-Himachal Pradesh Road Transport Corporation, the Managing Director of the respondent Corporation, who is stated to be out of town and is due to return on 29.08.2022, shall take a decision on the grievance of the petitioner.
The said decision be placed on record on the next date.
List on 31.08.2022.
( A.A. Sayed )
Chief Justice
August 22, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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