Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Mizoram - Section

Section 124 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

124. Chairman's power to regulate conduct of business not provided for in the rules.

- The Chairman shall have power to regulate the conduct of business in the District Council in all matters not provided for in the Constitution or these rules.