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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(3)(l) in Calicut University Act, 1975

(l)five members (other than Deans of Faculties) of whom at least one shall be the principal of a Government professional college, elected by the principals of professional colleges from among themselves;