(3)The academic Council shall consist of the following members namely:-(a)the Vice-Chancellor;(b)the Pro-Vice-Chancellor;(c)the Director of Public Instruction;(d)the Director of Technical Education;(e)the Director of Collegiate Education;(f)the Director of Research and Studies;(g)the Director of Physical Education;(h)the Deans of Faculties;(i)the General Secretary of the University Union;(j)all the Heads of University Departments of study and research who are not deans of Faculties;(k)all members of the Syndicate who are not otherwise members of the Academic council;(l)five members (other than Deans of Faculties) of whom at least one shall be the principal of a Government professional college, elected by the principals of professional colleges from among themselves;(m)seven members (other than Deans of Faculties) of whom at least one shall be the principal of a Government College, elected by the principals of first grade colleges, other than colleges of oriental languages, from among themselves;(n)two members (other than Deans of faculties) elected by the principals of junior colleges from among themselves;(o)the principal of a college of oriental languages, not being a Dean of faculty, nominated by the Chancellor by rotation according to seniority;(p)one member each of every subject of study (not being a Dean of Faculty or head of a University department or principal) elected by the teachers of that subject from among themselves;(q)one headmaster and one teacher of secondary school in the University area nominated by the chancellor;(r)one member representing each faculty, elected by the full-time postgraduate students of the faculty from among themselves;(s)five external experts to be nominated by the Chancellor.
