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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(1)The registrar shall, in the month of July each year, prepare a statement of income and expenditure of the proceedings financial year and draw the attention of the council to such matters as he may think fit.