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State of Tamilnadu - Section

Section 17 in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

17. Statement of account to be annually prepared.

(1)The registrar shall, in the month of July each year, prepare a statement of income and expenditure of the proceedings financial year and draw the attention of the council to such matters as he may think fit.
(2)The annual accounts shall be made up by the registrar.