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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Karnataka - Subsection

Section 74(2)(c) in Karnataka Town and Country Planning Act, 1961

(c)the manner of publication of the outline development plan under sub-section (1) or sub-section (2) of section 9; or under subsection (4) of section 13;