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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1) in Punjab Market Committees Bye-laws

(1)Fees for weighment on a weighbridge installed by the Committee for weighment of agricultural produce shall not exceed the following :-
(i)30 naya paise per cart.
(ii)35 naya paisa per trolley (Tractor)
(iii)50 Naya paisa per Truck
Provided that no fee shall be chargeable if the weighment is made for the purpose of test weighment of agricultural produce.