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State of Haryana - Section

Section 12 in Punjab Market Committees Bye-laws

12. Weighment of agricultural produce.

(1)Fees for weighment on a weighbridge installed by the Committee for weighment of agricultural produce shall not exceed the following :-
(i)30 naya paise per cart.
(ii)35 naya paisa per trolley (Tractor)
(iii)50 Naya paisa per Truck
Provided that no fee shall be chargeable if the weighment is made for the purpose of test weighment of agricultural produce.
(2)For every weighment at the weighbridge under clause (1), a certificate under rule 27 (3) shall be issued free of cost in Form 'B' annexed to these bye-laws.
(3)Weights, measures and weighing instruments shall be provided by the Kacha Arhtia for weighment of every agricultural produce which is sold through him.
(4)Weighment of a lot of agricultural produce shall be carried out at the place of display of lot. No produce shall be removed or caused to be removed or required to be removed from the place of display to any other place for weighment.