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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Bihar - Subsection

Section 78(2)(e) in The Bihar Contract Labour (Regulation and Abolition) Rules, 1972

(e)Register of Overtime. - A Register of Overtime shall be maintained by every contractor in Form XXIII to record therein number of hours and wages paid for overtime work, if any.