(1)Temporary bar licences for theatres, cinemas,race meets, social gatherings and other places of amusement may be granted on payment of a fee of Rs. 10 per diem up to 11 p.m. After 11 p.m. and up to 1 a.m. the fee shall be Rs. 20 per diem. Such fees shall be payable in advance.(2)If such licence is required for a performance held for bona fide charitable purpose, the Commissioner of Excise may authorise the grant either free of fee or at a reduced fee.
