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[Cites 0, Cited by 0] [Section 227] [Entire Act]

State of Nagaland - Subsection

Section 227(1) in Nagaland Excise Rules

(1)Temporary bar licences for theatres, cinemas,race meets, social gatherings and other places of amusement may be granted on payment of a fee of Rs. 10 per diem up to 11 p.m. After 11 p.m. and up to 1 a.m. the fee shall be Rs. 20 per diem. Such fees shall be payable in advance.