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State of Uttar Pradesh - Section

Section 4 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

4. Strength of Service.

(1)The strength of the Service and of each class of posts therein shall be such as may be determined by the Board from time to time.
(2)The permanent strength of the service and of each class of posts therein shall, until orders varying the same have been passed under sub-regulation (1), be as specified in Appendix A' to these Regulations :Provided that-
(a)any post in the cadres of the service may be kept vacant by the Appointing Authority or kept in abeyance the authority competent to sanction the creation of posts in the cadres of the service, without thereby entitling any person to compensation or other redress, and
(b)the Board may create, from time to time, such additional, permanent or temporary posts as may be found necessary.