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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(a) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(a)any post in the cadres of the service may be kept vacant by the Appointing Authority or kept in abeyance the authority competent to sanction the creation of posts in the cadres of the service, without thereby entitling any person to compensation or other redress, and