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[Cites 0, Cited by 0] [Section 80(7)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(7)(i) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(i)The Complaints Committee shall be deemed to be an inquiry officer appointed with respect to such complaint and shall have all the powers, functions and duties of an inquiry officer as provided in that regulation;