Section 19(1)(iii) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(iii) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(iii)Caste certificate for a candidate belonging to Scheduled Caste (SC), Scheduled Tribe (ST) and Socially and Educationally Backward Class (SEBC), issued by the authority empowered by the Government in this behalf,

Legal Document View

Unlock Advanced Research with PRISMAI

State of Gujarat - Subsection

Section 19(1)(iii) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008