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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(1)The candidate shall submit the self-attested copies of the following documents along with the print out of the registration form at the Help Center, namely:-
(i)S.S.C. Examination (Std.)10th Mark-sheet,
(ii)School Leaving Certificate or Transfer Certificate,
(iii)Caste certificate for a candidate belonging to Scheduled Caste (SC), Scheduled Tribe (ST) and Socially and Educationally Backward Class (SEBC), issued by the authority empowered by the Government in this behalf,
(iv)Non-Creamy Layer (NCL) certificate of the family, issued after 1st April of the relevant academic year, by the authority empowered by the Government in this behalf,
(v)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/Medical Authority, in case of a Physically Handicapped candidate,
(vi)Certificate of Ex-Serviceman, duly issued by the Director, Sainik Welfare Board Gujarat State or by the District Sainik Welfare Officer,
(vii)Certificate of In-Serviceman duly issued by the Commanding Officer of the respective unit in which they are serving,
(viii)Mark sheet issued by TEB or ITI in case of certificate holders,
(ix)Certificate of income issued by the authority empowered by the Government in this behalf, if applicable, and
(x)Such other certificates as the Admission Committee deems necessary: