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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(vi) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(vi)The Licensee shall have provisions for sealing the meter, checking the quality of new meters, periodical calibration of customer meters, repair of defective meters and other related works.