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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Sikkim - Subsection

Section 4(1) in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

(1)A passenger may carry goods upto twenty kgs. either inside the vehicle or on the luggage carrier without making payment for the same.