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State of Sikkim - Section

Section 4 in Sikkim Nationalised Transport (Prevention of Ticketless Travel and Miscellaneous Provisions) Rules 1983

4.

(1)A passenger may carry goods upto twenty kgs. either inside the vehicle or on the luggage carrier without making payment for the same.
(2)Small suit cases like brief case etc. of the size not exceeding twenty-one inches in length may be carried inside the transport vehicle, provided that carrying of such suit cases etc: does 'not' result in any inconvenience to the other travelling passengers.
(3)Beddings and bed rolls shall not ordinarily be permitted to be carried inside the. vehicle. .
(4)Besides the weight of the goods specified in sub-rule (1), a passenger may carry with him inside the vehicle an umbrella or a hand bag not exceeding eighteen inches in length.