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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(iv) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(iv)such other authorities as may be declared by the Statutes to be the authorities of the Vishwa Vidyalaya.