Section 24 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963
24. Authorities of Vishwa Vidyalaya.
- The following shall be the authorities of the Vishwa Vidyalaya :(i)[ the Court;] [Inserted by M.P. Act No. 19 of 1985.][(i-a) the Board;] [Renumbered by M.P. Act No. 19 of 1985.](ii)the Academic Council;(iii)the Faculties; and(iv)such other authorities as may be declared by the Statutes to be the authorities of the Vishwa Vidyalaya.
