Section 3(1)(iv) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

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Union of India - Subsection

Section 3(1)(iv) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(iv)Unmarried minor brothers as well as unmarried, divorced, abandoned, separated from their husbands or widowed sisters residing with the employee and are wholly dependent on the employee, provided their parents are either not alive or are themselves wholly dependent on the employee.

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Union of India - Subsection

Section 3(1)(iv) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015