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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4)(ii) in The Bangalore Metro Railway (Carriage and Ticket) Rules, 2011

(ii)the value of contactless smart token shall be as per the fare specified in the fare table published by the Bangalore Metro Railway administration from time to time;