Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006 (7)System strengthening of sub transmission system to effect improvement in. - (a) Voltage regulation at the existing or envisaged load demand.(b)Reliability of system to reduce outage time and also to cater to outage of line and/or transformer.
