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[Cites 0, Cited by 0] [Section 52A] [Entire Act]

State of Tamilnadu - Subsection

Section 52A(7) in Tamil Nadu Co-operative Societies Rules, 1988

(7)Subject to the superintendence, direction and control of the Election Commission, and under the supervision and guidance of the State Election Officer and the District Election Officer, the Election Officer shall be responsible for the proper conduct of the elections in the manner provided in the Act, the Rules and any other orders issued by the Election Commission from time to time.