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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(1) in The M.P. Jan Shiksha Adhiniyam, 2002

(1)An annual academic report about the academic status of the children of the State Government/local body school shall be placed before the Parent Teacher Association and also before the Education Committee in rural area, by the head master or the incharge of the school and the district annual academic report of the Zila Yojana Samiti by Zila Shiksha Kendra in the month of September every year.