Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Rajasthan - Subsection Section 204(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (1)The Report of the Committee shall be presented to the House by the Chairman or in his absence by any member of the Committee.
