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State of Rajasthan - Section

Section 204 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

204. Presentation of Report.

(1)The Report of the Committee shall be presented to the House by the Chairman or in his absence by any member of the Committee.
(2)In presenting the report the Chairman or, in his absence, the member presenting the report shall, if he makes any remarks, confine himself to a brief statement of fact, but there shall be no debate on that statement at this stage.