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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Kerala - Subsection

Section 70(2)(iii) in Calicut University Act, 1975

(iii)any change to be made in the provision of this act or the statutes, Ordinances, rules and bye-laws made thereunder with a view to bringing about improvements in the affairs of the University; and