Himachal Pradesh High Court
Dildar Khan @ Sonu Khan vs . State Of H.P. on 3 November, 2023
Dildar Khan @ Sonu Khan vs. State of H.P. .
Cr. MP(M) No. 2776 of 2023 03.11.2023 Present: Mr. Ashok Kumar Thakur, Advocate, for the petitioner.
Mr. R.P. Singh, Deputy Advocate General, for the respondent-State.
of ASI Suresh Kumar, I.O. P. S. West Shimla, Distt. Shimla, H.P. present alongwith record.
rt Status report has been filed. The same is taken on record. Copy thereto supplied to learned counsel for the petitioner.
List for consideration next week before appropriate Bench.
(Bipin C. Negi) Judge 3rd November, 2023 (Nisha) ::: Downloaded on - 04/11/2023 20:37:09 :::CIS