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State of Uttar Pradesh - Section

Section 9 in The U.P. Sheera Niyantran Niyamavali, 1974

9. [ Arrangement of dip rod, sampling and testing apparatus, etc. [Substituted by U.P. Notification No. 2002 E-2/XIII-2018-254-83, dated 12.7.2018 (w.e.f. 18.7.1974).]

- The occupier of a sugar factory shall maintain dip/rods/probes for measuring the depths of molasses in storage tanks and a sampling apparatus for taking out samples of molasses at different depths at the tanks and also a testing apparatus and reagents as per particulars specified in Appendix 1 and shall produce the same on demand by any officer of the Excise and Revenue Departments of and above the rank of a Sub-Inspector of Excise and Tehsildar, respectively and shall allow them to use the same.