Himachal Pradesh High Court
Lal Chand vs . State Information Commission & ... on 23 August, 2022
Bench: Sabina, Sushil Kukreja
.
Lal Chand Vs. State Information Commission & Others.
CWP No. 5095 of 2022 23.08.2022 Present: Mr. Neel Kamal Sharma, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for the respondents.
rAdmit.
( Sabina ) Judge (Sushil Kukreja ) August 23, 2022 (ravinder) Judge ::: Downloaded on - 23/08/2022 20:05:12 :::CIS