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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(m) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(m)"Qualified Candidate" means the candidate who has appeared for the Common Entrance Test for admission into related Professional Course and has been assigned ranking in the Common Merit List as per Rule 6/14 of Andhra Pradesh Engineering Common entrance Test for Diploma Holders for admission into B.E., B.Tech. and B.Pharm courses Rules, 2004.