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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(5)(iii) in The Punjab School Education Board Travelling Allowance Regulations

(iii)Where the officers have to stay in hotels and tourist bungalows run on commercial lines, while on tour outside Punjab and Chandigarh, they shall be rreimbursed the actual expenses on the production of receipt, upto the limits as under:-