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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

NCT Delhi - Subsection

Section 6(3)(xiv) in The Chhattarpur Farmers Market Bye-Laws, 2004

(xiv)Frequent surprise inspections shall be made by such officers authorized in this behalf by the Marketing Committee, who will put their remarks of inspection in the inspection register ;