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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(3)(q) in Tamil Nadu Combined Development and Building Rules, 2019

(q)such other particulars as may be prescribed by the competent authority.
(iv)Building plan with details of section, elevation etc. drawn to a scale of 1:100; the plans and details shall,-