Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(a) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(a)The dealer shall be entitled to obtain his requirement from the Government Nationalized Text Book Depots, named by the Superintendent, Stationery and Text Books, Madhya Pradesh, Gwalior, Madhya Pradesh, Bhopal on payment of the amount at 10 per cent discount on the face value of the Nationalized Texi Books.