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State of Madhya Pradesh - Section

Section 17 in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

17. Issue of Nationalized Text Books.

(a)The dealer shall be entitled to obtain his requirement from the Government Nationalized Text Book Depots, named by the Superintendent, Stationery and Text Books, Madhya Pradesh, Gwalior, Madhya Pradesh, Bhopal on payment of the amount at 10 per cent discount on the face value of the Nationalized Texi Books.
(b)No order of a face value of less than 100 and more than Rs. 3000/-will be accepted.