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[Cites 0, Cited by 0] [Section 1238(3)] [Section 1238] [Entire Act]

Bengal Presidency - Subsection

Section 1238(3)(iii) in Police Regulations, Bengal , 1943

(iii)The Court Inspector, and at subdivisional headquarters where there is no such officer, the senior Court Sub-Inspector shall check the bills of their staff with the daily under-trial case reports and command certificates and shall certify as laid down in clause (i) except that the words "daily under-trial case reports" will be substituted for "general diary."