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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)Where any space is left along the edge of any wharf or quay it shall be at least 90 cm. (3 ft.) wide and shall be kept clear of all obstructions other than fixed structures, plant and appliances in use.