Section 24 in Dock Workers (Safety, Health and Welfare) Scheme, 1961
24. Clearance of passages.
(1)Cargo shall not be stored or vehicles so placed on any areas of a dock where dock workers are employed as to obstruct access to gangways, cranes and similar appliances and buildings.(2)Where any space is left along the edge of any wharf or quay it shall be at least 90 cm. (3 ft.) wide and shall be kept clear of all obstructions other than fixed structures, plant and appliances in use.
