Madhya Pradesh High Court
J.K. Verma vs Mesars Ashoka Buildcon Ltd. on 7 September, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 1816 of 2022 (J.K. VERMA Vs MESARS ASHOKA BUILDCON LTD. AND OTHERS) Dated : 07-09-2022 Appellant-J.K. Verma is present in person.
Appellant prays for and is granted two weeks' time to cure the defects as pointed out by the Office. Failing which the present appeal shall stand dismissed without further reference to this Court.
List after two weeks', after removal of defects.
(RAJENDRA KUMAR (VERMA)) JUDGE sumathi Signature Not Verified Signed by: SUMATHI JAGADEESAN Signing time: 07-09-2022 17:05:32