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Chota Nagpur Division - Section

Section 2 in Chota Nagpur Tenancy Act, 1908

2. Repeal. - (1) The Acts and notifications specified in Schedule A are hereby repealed in the Chota Nagpur Division. [* * *]

[(2) The Acts specified in Schedule B are hereby repealed in the [district of Dhanbad and Patamda, Ichagarh and Chandil police stations in the district of Singhbhum.]