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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

NCT Delhi - Subsection

Section 111(1)(ii) in The Delhi Co-Operative Societies Act, 2003

(ii)the Joint Registrars appointed to assist the Registrar under section 3 of this Act shall have and exercise all powers and perform all the duties of the Additional Collector;