Section 192(2) in The Delhi School Education Rules, 1973
(2)In making the inspection the following items shall be critically examined, namely:-(a)academic work, that is to say, actual teaching and its different aspects;(b)library and its service to students and teachers;(c)games and sports and their organisation;(d)co-curricular activities;(e)cordiality or otherwise of the teachers of the school with the parents of the students and the community in general;(f)administration of the school;(g)accounts of the school and their maintenance;(h)the school plant and physical needs of the school;(i)discipline, tone and tenor of the school;(j)observation by the school of the rules and instructions.
